G. S. KULKARNI, SOMASEKHAR SUNDARESAN

76 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• MRS. SUMITRA SHRIDHAR KHANE v. THE DEPUTY COLLECTOR KOLHAPUR AND ORS — Bombay High Court (2025-05-02)
• NIVRUTTI GANU PARIT DECD. THR. LHRS MUKTABAI NIVRUTTI PARIT (SENCE DECEASED) THR. ITS LHRS. AND ORS v. THE DEPUTY COLLECTOR KOLHAPUR AND ORS — Bombay High Court (2025-05-02)
• MARUTI RAMA BHOITE DECD THRU LHRS v. THE DEPUTY COLLECTOR, SPL. LAND ACQUISITION NO. 12, KOLHAPUR AND ORS — Bombay High Court (2025-05-02)
• RAMA YALLAPPA BHARMAL AND ANR v. THE DEPTUTY COLLECTOR SPL. LAND ACQUISITION AND ORS — Bombay High Court (2025-05-02)
• SHANKAR GANPATI KHAPRE AND ANR v. THE DEPUTY COLLECTOR KOLHAPUR AND ORS — Bombay High Court (2025-05-02)
• BABASO PANDURANG KARAALE AND ANR v. SHANTINATH DADA CHOGULE SINCE DEC THR HIS LEGAL HEIRS AND ORS — Bombay High Court (2024-10-25)
• SHANTINATH DADA CHOUGULE (DECD,)BY LRS. - ASHOK SHANTINATH CHOUGULE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2024-10-25)
• CHANDRASHEKHAR BASALINGAPPA BARBADE DECD. THR LHR VAIBAHV C. BARBADE v. THE UNION OF INDIA THR. SECRETARY MINISTRY OF ROAD TRANSPORT AND HIGHWAYS AND ORS — Bombay High Court (2024-10-25)
• SURESH BABURAO MADHEKAR (SINCE DECEASED ) LEGAL HEIRS S.S. MADHEKAR v. THE COMPETENT AUTHORITY FOR NHAI AND SPECIAL LAND ACQUISITION AND ORS — Bombay High Court (2024-10-25)
• DAGDABAI VITTHAL KADAM v. STATE OF MAHARASHTRA THR THE REVENUE AND FOREST DEPT AND ORS — Bombay High Court (2024-10-25)