G. S. KULKARNI, S.C. DHARMADHIKARI

482 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• VINODKUMAR LALJIBHAI THAKKAR v. MUMBAI UNIVERSITY, LAW DEPT AND ORS — Bombay High Court (2016-09-27)
• MAHABIR NUNIWAL v. MUMBAI HOUSING AND DEVELOPMENT BOARD AND 9 ORS. — Bombay High Court (2016-09-27)
• U.B. ENGINEERING LTD. and ORS. v. STATE OF MAHARASHTRA and ORS. — Bombay High Court (2016-08-30)
• GOPAL F. LALCHANDANI v. THE SALES TAX OFFICER AND ORS. — Bombay High Court (2016-08-30)
• LABHUBEN HIRALAL CHUDASAMA v. STATE OF MAHARASHTRA 15 ORS — Bombay High Court (2016-08-20)
• FINOLEX CABLES LIMITED and ANOTHER v. THE STATE OF MAHARASTHRA and OTEHRS — Bombay High Court (2016-08-20)
• D.P. JAIN AND CO. INFRASTRUCTURE PVT. LTD. v. THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, NAGPUR — Bombay High Court (2016-07-18)
• M/S. D.P. JAIN AND COMPANY INFRASTRUCTURE PVT. LTD. v. THE UNION OF INDIA THROUGH THE SECRETARY AND ANR. — Bombay High Court (2016-07-18)
• SUJIT BHIMRAO SAWANT v. INCHARGE MANAGER, CENTRAL DAIRY AAREY, GOREGAON (E) AND 2 ORS — Bombay High Court (2016-07-01)
• INCOME TAX OFFICER (INTERNATIONAL TAXATION) WARD -1(3)(2) MUMBAI v. BUSINESS PROCESS OUTSOURCING, INC — Bombay High Court (2016-07-01)