G. S. KULKARNI, R. N. LADDHA

164 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• RAVI DEVELOPMENTS AND ANR. v. MIRA BHAYANDER MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2023-08-19)
• THE CITY INDUSTRIAL AND DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. v. NEELKANTH INFRATECH CO. AND ORS — Bombay High Court (2023-08-11)
• THE CITY INDUSTRIAL AND DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. v. GAMI AND SATYAM VENTURES PVT. LTD. — Bombay High Court (2023-08-11)
• THE CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. v. M/S. KAMDHENU GREEN AND ORS — Bombay High Court (2023-08-11)
• THE CITY INDUSTRIAL AND DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. v. GODREJ PROPERTIES LTD. — Bombay High Court (2023-08-11)
• THE CITY INDUSTRIAL AND DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. v. SHELTON INFRASTRUCTIRE PVT LTD AND ORS — Bombay High Court (2023-08-11)
• THE CITY INDUSTRIAL AND DEVELOPMENT CORPORATION OF MAHARASHTRA LTD v. GAMI AND SATYAM VENTURE PVT. LTD. — Bombay High Court (2023-08-11)
• THE CITY INDUSTRIAL AND DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. v. SHELTON INFRASTRUCTURE PVT. LTD. — Bombay High Court (2023-08-11)
• THE CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. v. JUHI HABITANT PVT. LTD. THR ITS AUTHORIZED REPRESENTATIVE — Bombay High Court (2023-08-11)
• CHANDRAKANT UTTAM KOLEKAR AND ORS v. THE STATE OF MAHARASHTRA THR ITS PRINCIPAL SECRETARY AND ORS — Bombay High Court (2023-08-02)