G. S. KULKARNI, NARESH H. PATIL

720 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• MR. SHAHNAWAZ ABDUL MUTTALIB MULLA v. PANVEL MUNICIPAL CORPORATION THROUGH ITS COMPETENT OFFICER AND ANR. — Bombay High Court (2018-11-02)
• MR. GULAN MOHAMMED KHAN (SINCE DECD.) THROUGH LRS. v. PANVEL MUNICIPAL CORPORATION THROUGH ITS COMPETENT OFFICER AND ANR. — Bombay High Court (2018-11-02)
• MR. GULAN MOHAMMED KHAN (SINCE DECD.) THROUGH LRS. v. PANVEL MUNICIPAL CORPORATION THROUGH ITS COMPETENT OFFICER AND ANR. — Bombay High Court (2018-11-02)
• ISHWER REALTY AND TECHNOLOGIES PRIVATE LIMITED v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-11-02)
• VVF ( INDIA) PVT. LTD. v. THE REGIONAL OFFICER- NAVI MUMBAI AND ORS — Bombay High Court (2018-11-02)
• SHIVAJI RAGHUNATH KAPARE AND ORS. v. UNION OF INDIA THORUGH ITS MINISTRY OF ROAD TRANSPORT AND HIGHWAYS AND ORS. — Bombay High Court (2018-11-01)
• SHAMRAO SAUDAGAR KHULE AND ORS.S v. UNION OF INDIA AND ORS. — Bombay High Court (2018-11-01)
• KAURAV TRIMBAK MAHADIK AND ORS. v. UNION OF INDIA AND ORS. — Bombay High Court (2018-11-01)
• MORESHWAR BUILDERS AND DEVELOPERS AND TEJAS SUPERSTRUCTURES PVT. LTD. (J.V) v. MUNICIPAL CORP OF THE CITY OF KALYAN -DOMBIVALI AND ORS — Bombay High Court (2018-11-01)
• SANJAY SHRIPATI HANDE AND ORS. v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ORS. — Bombay High Court (2018-11-01)