LexG. S. KULKARNI, M.S. SANKLECHA
240 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 240 |
Disposal nature
| (unspecified) | 114 |
| DISPOSED OFF | 52 |
| DISPOSED AT ADMISSION STAGE | 28 |
| Disposed Off | 15 |
| DISMISSED | 11 |
| WITHDRAWN | 7 |
| Dismissed | 4 |
| ABSOLUTE | 3 |
Recent judgments
- THE COMMISSIONER OF INCOME TAX v. M/S. KSB PUMPS LTD — Bombay High Court (2016-10-05)
- THE COMMISSIONER OF INCOME TAX, (LARGE TAX PAYER UNIT), v. M/S. JOHNSON AND JOHNSON LTD. — Bombay High Court (2016-10-05)
- COMMISSIONER OF INCOME TAX-4 v. M/S RBK SHARE BROKING LTD. — Bombay High Court (2016-10-05)
- DIRECTOR OF INCOME TAX(IT)-I v. M/S. SOCIETE GERERALE — Bombay High Court (2016-10-05)
- THE COMMISSIONER OF INCOME TAX (LARGE TAX PAYER UNIT) v. M/S. KSB PUMPS LTD. — Bombay High Court (2016-10-05)
- COMMISSIONER OF INCOME TAX-2 v. IBI CHEMATUR (ENGINEERING AND CONSULTANCY) LTD. — Bombay High Court (2016-10-05)
- COMMISSIONER OF INCOME TAX-6 v. M/S.GLAXO INDIA LTD — Bombay High Court (2016-10-05)
- THE COMMISSIONER OF INCOME TAX - II, PUNE v. SHRI SHRIKANT S. MAHALE — Bombay High Court (2016-10-05)
- THE COMMISSIONER OF INCOME TAX-1, v. THE NASHIK ROAD DEOLALI VYAPARI SAHAKARI BANK LTD., — Bombay High Court (2016-10-05)
- THE COMMISSIONER OF INCOME TAX v. M/S. JOHNSON AND JOHNSON LTD., — Bombay High Court (2016-10-05)