LexG. S. KULKARNI
8,052 recorded High Court judgment(s) · 2014–2024
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 8052 |
Disposal nature
| DISMISSED | 2542 |
| Disposed Off | 2083 |
| DISPOSED OFF | 1514 |
| WITHDRAWN | 587 |
| Allowed To be withdrawn | 216 |
| Allowed | 216 |
| Disposed of | 196 |
| (unspecified) | 157 |
Recent judgments
- CHINTAMANI PANDEY v. DIVISIONAL JOINT REGISTRAR OF CO-OP SOCIETIES , MUMBAI DIV AND ORS — Bombay High Court (2024-02-02)
- MRS. POONAM DILIP JAGTAP v. RAIGAD ZILLA PARISHAD THROUGH CEO — Bombay High Court (2023-10-20)
- ASHWIN KARIA v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ANR — Bombay High Court (2023-08-11)
- DHARMENDRA M. JANI v. THE UNION OF INDIA AND 3 ORS. — Bombay High Court (2023-04-18)
- MR. VIJAY BHASKAR THATTE v. M/S. MAHARASHTRA STATE ELECTRICITY BOARD — Bombay High Court (2023-03-23)
- MS. SUNITA HASMUKH PATEL AND ANOTHER v. THE CHIEF EXECUTIVE OFFICER, BOMBAY HOUSING AND AREA DEV. BOARD — Bombay High Court (2023-03-03)
- MS. SUNITA HASMUKH PATEL AND ANOTHER v. THE CHIEF EXECUTIVE OFFICER, BOMBAY HOUSING AND AREA DEV. BOARD — Bombay High Court (2023-03-03)
- SHRI. KASIM GULAB MULLA and ORS. v. SHRI. BALKRISHNA B. GORE and ORS. — Bombay High Court (2023-03-03)
- MRS. HANIFA MUSLIM SARDAR v. MR. NASIR MUSLIM SARDAR — Bombay High Court (2023-03-03)
- SHRI. KASIM GULAB MULLA and ORS. v. SHRI. BALKRISHNA B. GORE and ORS. — Bombay High Court (2023-03-03)