G. S. KULKARNI, ARIF S. DOCTOR

26 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• GOPINATH BHANUDAS SURYAWANSHI v. THE COLLECTOR OF SANGLI AND ORS — Bombay High Court (2025-08-11)
• SANTOSH SOMA JADHAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-08-06)
• SIDDHARAM NAGNATH DINDURE v. THE STATE OF MAHARASHTRA THR GOVT. PLEADER AND ORS — Bombay High Court (2025-08-04)
• IRSHAD NURDDIN MUJAWAR AND ORS v. THE STATE OF MAHARASHTRA THR ITS URBAN DEVELOPMENT DEPARTNMENT AND ORS — Bombay High Court (2025-07-24)
• RAMESH VASANTRAO PATIL v. THE STATE OF MAHARASHTRA THR ITS DEPT. OF RURAL DEVELOPMENT AND ORS — Bombay High Court (2025-07-16)
• RUKAYA LIYAQAT SANGE v. THE STATE OF MAHARASHTRA THRU. MINISTER AND ORS — Bombay High Court (2025-07-16)
• BHIMA MAHABHARAT BUILDERS AND DEVELOPERS v. THE COMMISSIONER, KOLHAPUR MUNICIPAL CORPORATION AND ANR — Bombay High Court (2025-07-15)
• PUSHPAWATI GAJANAN AWATE v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ORS — Bombay High Court (2025-07-09)
• VIDYANAND VYANKATESH DESHMUKH AND VYANKATESH S. DESHMUKH THROUGH POA HOLDER DR. VIJAYANTI P. PATKI v. BUILDING PERMISSION DEPT. CITY ENGINEER OFFICE SOLAPUR MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2025-07-08)
• RAZZAQ MEHBOOB BHAGWAN AND ORS v. THE STATE OF MAHARASHTRA THR SECRETARY AND ORS — Bombay High Court (2025-07-07)