LexG. S. KULKARNI, ANOOP V. MOHTA
730 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 730 |
Disposal nature
| Disposed Off | 490 |
| Allowed | 45 |
| Allowed To be withdrawn | 42 |
| DISPOSED OFF | 42 |
| Dismissed | 22 |
| Dissmiss For Default/Non-Prosecution | 18 |
| (unspecified) | 16 |
| WITHDRAWN | 14 |
Recent judgments
- MR. NARESH SOUDAN DAKOLIA v. THANE MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2017-11-10)
- SHRI BHARAT K. VAKIL v. BHARAT PETROLEUM CORPORATION LTD. AND ORS. — Bombay High Court (2017-11-10)
- MR. NARESH SOUDAN DAKOLIA v. THANE MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2017-11-10)
- JIJAU MATA MAHILA BAHUUDYOGIYA AUDYOGIK SAHAKARI SANSTHA (MARYADIT) v. STATE OF MAHARASHTRA , THROUGH PRINCIPAL SECRETARY AND ANR. — Bombay High Court (2017-08-01)
- DR. SHAIKH LALMEEYA SHARIF v. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHA. LTD. — Bombay High Court (2017-02-03)
- SHRI. SURYAKANT KASHINATH GHUTUKADE v. SHRI. MAHENDRA BHAUSAHEB JAGTAP AND ANR — Bombay High Court (2017-02-03)
- KUM. SUNITA DAYAL MANGELA v. SANJEEVKUMAR(THE PRINCIPAL SECRETARY) and ORS — Bombay High Court (2016-10-27)
- SMT. PUSHPA YADAV DHAS v. SANJEEVKUMAR(THE PRINCIPAL SECRETARY) and ORS — Bombay High Court (2016-10-27)
- MR. SANDEEP JAYWANT KORADE v. SANJEEVKUMAR(THE PRINCIPAL SECRETARY) and ORS — Bombay High Court (2016-10-27)
- MR. RAHUL RAMESH KHISMATRAO v. SANJEEVKUMAR(THE PRINCIPAL SECRETARY) and ORS — Bombay High Court (2016-10-27)