G.S. CHAHAL

57 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• PAYAL AUTOMOBILES AND ANR v. MAHINDRA AND MAHINDRA LTD — Punjab & Haryana High Court (2016-03-30)
• RAM RATTAN, ETC. v. MANU, ETC. — Punjab & Haryana High Court (2016-01-28)
• PIRTHI CHAND KAUSHAL v. KULWINDER SINGH & ORS — Punjab & Haryana High Court (2015-12-04)
• RAJEEV PATHELA v. MUNICIPAL COUNCIL SRI MUKTSAR SAHIB & ANR — Punjab & Haryana High Court (2015-10-30)
• NAND LAL ALIAS NAND KUMAR v. MUNICIPAL COUNCIL SRI MUKTSAR SAHIB & ANR — Punjab & Haryana High Court (2015-10-30)
• SUKHVINDER SINGH v. ISHAM SINGH AND ORS — Punjab & Haryana High Court (2015-08-28)
• RAJESH KUMAR AND ORS v. SARABJIT SINGH ALIAS MANMOHAN SINGH — Punjab & Haryana High Court (2015-05-12)
• BALWAN SINGH & ORS. v. ROHTAK IMP.TRUST & ORS. — Punjab & Haryana High Court (2015-01-14)
• HANSA SINGH AND OTHERS v. STATE OF PUNJAB — Punjab & Haryana High Court (2014-03-20)
• ASEEM ARORA v. STATE OF PUNJAB — Punjab & Haryana High Court (2014-02-25)