LexG.ROHINI,T.SUNIL CHOWDARY
338 recorded High Court judgment(s) · 2011–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 338 |
Disposal nature
| DISPOSED OF NO COSTS | 163 |
| DISMISSED NO COSTS | 105 |
| WITHDRAWN | 32 |
| ALLOWED NO COSTS | 21 |
| DISMISSED | 10 |
| DISMISSED AS INFRUCTUOUS | 3 |
| DISMISSED FOR DEFAULT | 2 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- Kothamasu Hari Gopal v. Kothamasu Vamsidhar — Telangana High Court (2014-04-16)
- D Naga Raju v. Meda Vijay Kumar — Telangana High Court (2014-04-16)
- Derangula Syamala, v. NIL — Telangana High Court (2014-04-15)
- Smt.Amina Ayesha, v. M/s.Model Constructions, — Telangana High Court (2014-04-09)
- L.Venkata Swamy v. M/s Shriram city Union Finance Ltd — Telangana High Court (2014-04-09)
- Chincheti Niranjan REddy v. Chincheti Dasharath — Telangana High Court (2014-04-09)
- M/s Rail India Technical and Economic Services Ltd v. The Chairman — Telangana High Court (2014-04-07)
- M/s Sri Krishna Industires v. The A.P. Industrial Infrastructure Corporation Ltd., — Telangana High Court (2014-04-07)
- Super Gold Constructions Ltd, v. N. Prakash — Telangana High Court (2014-04-03)
- Hyderabad Rajiv Gandhi International Airport v. Dokkupalli Anasuya — Telangana High Court (2014-04-02)