G.ROHINI,B.N.RAO NALLA

28 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• Maddur Subba Reddy, v. Special Deputy Collector (LA) Reh. — Telangana High Court (2013-01-03)
• Pasula chinna Narappa v. Special Deputy Collector (LA) Reh., — Telangana High Court (2013-01-03)
• Mala Chinna Chennaiah, v. Special Deputy Collector(LA) Reh., — Telangana High Court (2013-01-03)
• Tamineni Yellappa v. Special Deputy Collector (LA) Reh. — Telangana High Court (2013-01-03)
• T.Pedda Ambannna v. Spl Deputy Collector [LA] — Telangana High Court (2013-01-03)
• Balakka v. Special Deputy Collector (LA) Reh., — Telangana High Court (2013-01-03)
• Madgula Chinna Devadasu, v. Special Deputy Collector (LA) Reh. — Telangana High Court (2013-01-03)
• Gaprial v. Special Deputy Collector, [LA] — Telangana High Court (2013-01-03)
• Chakali Narayana v. Special Deputy Collector (LA) Reh. — Telangana High Court (2013-01-03)
• Malamullinti Pedda Chenchanna v. Special Deputy Collector {LA} — Telangana High Court (2013-01-03)