G.ROHINI
14,833 recorded High Court judgment(s) · 2002–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 14828 |
| Andhra Pradesh High Court | 5 |
Disposal nature
| DISPOSED OF NO COSTS | 7594 |
| DISMISSED NO COSTS | 3787 |
| WITHDRAWN | 709 |
| DISMISSED AS INFRUCTUOUS | 610 |
| DISMISSED | 489 |
| ALLOWED NO COSTS | 487 |
| ORDERED | 462 |
| CLOSED NO COSTS | 426 |
Recent judgments
- L.Veerabhadara Rao v. Greater Hyderabad Municipal Corporation, — Telangana High Court (2014-06-09)
- J P Saraswathi Devi v. L N Kamala Bai — Telangana High Court (2014-04-04)
- Smt. B. Kamala, v. C. Bhargava Sarma, — Telangana High Court (2014-04-03)
- Smt. B. Kamala, v. C. Bhargava Sarma — Telangana High Court (2014-04-03)
- B.Sudershan v. B.Prithiviraj — Telangana High Court (2014-03-27)
- K Mallesh v. M/s Rohini Mineral Pvt Ltd. — Telangana High Court (2014-03-24)
- Smt.A.Sudeshna v. Smt.A.Kalpana — Telangana High Court (2014-03-21)
- T Savitramma v. Paradise Food Court — Telangana High Court (2014-03-21)
- Katta Krishna, v. B.Bala Prasad — Telangana High Court (2014-03-21)
- Smt. M. Venkata Raja Sulochana, v. Sri. M.T.Krishna Babu — Telangana High Court (2014-03-21)
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