LexG.RAJASURIA
757 recorded High Court judgment(s) · 2008–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 757 |
Disposal nature
| DISMISSED | 315 |
| DISPOSED OF | 188 |
| ALLOWED | 83 |
| PARTLY ALLOWED | 70 |
| REMITTED | 27 |
| MODIFIED | 27 |
| ORDERED | 7 |
| WITHDRAWN DISMISSED | 6 |
Recent judgments
- RAMU NAICKER,(DIED) v. CHINNAKANNU NAICKER, — Madras High Court (2013-07-31)
- GOVIND SINGH v. A.KHAJA MOHIDDIN — Madras High Court (2013-07-30)
- CHINNAMMAL v. MARAKKAL — Madras High Court (2013-07-30)
- MR.RAJAMANICKAM v. MR.P.DHANDAPANI — Madras High Court (2013-07-30)
- A.SHANMUGAM v. D.KANCHANA — Madras High Court (2013-07-30)
- S.NALLTHAMBI v. JAYA — Madras High Court (2013-07-29)
- M/S SUMANGALI FINANCE v. P.RAMALINGAM — Madras High Court (2013-07-29)
- ARUMUGA MOOPER v. K. ARUMUGHAM — Madras High Court (2013-07-29)
- MEGANATHAN v. VIJAYAKUMARI — Madras High Court (2013-07-25)
- KARUPPATHAL v. MUTHUSAMI — Madras High Court (2013-07-24)