G.RADHA RANI,P NAVEEN RAO

504 recorded High Court judgment(s) · 2022–2022

Courts

Telangana High Court

504

DISPOSED OF NO COSTS	132
DISMISSED	128
ALLOWED NO COSTS	121
WITHDRAWN	66
DISMISSED NO COSTS	40
DISMISSED AS INFRUCTUOUS	3
DISMISSED AS NON PROSECUTION	3
COMPROMISE	2

Surat Singh Malhotra and 5 others v. M/s. Crystal Dwellings Private Limited and 15 others — Telangana High Court (2022-10-26)
Pepsi Co Inc. v. Sri Syed Ghaziddin — Telangana High Court (2022-10-26)
PepsiCo Inc., v. M/s Magfast Beverages — Telangana High Court (2022-10-26)
The Director, ESD (Mee Seva), v. CCS Infotec Limited, — Telangana High Court (2022-08-26)
M/s. NIPRO MEDICAL INDIA PRIVATE LIMITED v. BRS Health and Research Institute Private Limited and another — Telangana High Court (2022-08-26)
The Director ESD (Mee Seva) v. United Telecomes Limited — Telangana High Court (2022-08-26)
THE DIRECTOR, ESD (MEE SEVA) v. CMS COMPUTERS LIMITED AND ANOTHER — Telangana High Court (2022-08-26)
P.Narasimha , Emmadi Narsimha Reddy v. Emmadi Dayakar Reddy and 7 others — Telangana High Court (2022-08-26)
The Director v. CCS Infotec Limited — Telangana High Court (2022-08-26)
CCS INFOTECH LIMITED v. THE DIRECTOR ESD (MEE SEVA) — Telangana High Court (2022-08-26)