G.RADHA RANI

3,605 recorded High Court judgment(s) · 2021–2025

Courts

Telangana High Court

3605

ALLOWED NO COSTS	1076
DISMISSED AS INFRUCTUOUS	637
DISMISSED	566
DISPOSED OF NO COSTS	361
WITHDRAWN	349
DISMISSED AS NON PROSECUTION	234
DISMISSED FOR DEFAULT	140
CLOSED NO COSTS	85

Ganta Venkata Subbamma v. Lankela Madhava Reddy (died) — Telangana High Court (2025-06-27)
Aarepalle Narasimha Reddy v. Aarepalle Lakshmi Reddy , Lakshma Reddy — Telangana High Court (2025-06-27)
Lavanga Gangadhar v. Lavanga Radha and 12 Others — Telangana High Court (2025-06-27)
Mohd. Ibadullah Khan v. Akireddy Chandraiah, (Died), And 3 Others — Telangana High Court (2025-06-27)
Sande Komurakka v. Patti Srinivas — Telangana High Court (2025-06-27)
Pilli Nooka Raju v. K V S Mohan Rao — Telangana High Court (2025-06-27)
Somireddy Rajitha , Lavanya v. Somireddy Malla Reddy — Telangana High Court (2025-06-27)
Smt. Laxmidevamma v. Vadla Ramulu — Telangana High Court (2025-06-26)
K. Harish (known as Harish Babu) , Kavuluru Harish Babu v. Ms. M. Padmaja — Telangana High Court (2025-06-26)
M/s. Genesis Medical Systems Pvt. Ltd v. Mr. M.A. Saleem — Telangana High Court (2025-06-26)