G.R.UDHWANI

4,219 recorded High Court judgment(s) · 2012–2020

Courts

Gujarat High Court

4219

38-RULE ABSOLUTE/ALLOWED @ FH	1321
27-WITHDRAWN @ ADM.STAGE	576
28-REJECTED @ ADM.STAGE	384
26-DISMISSED @ ADM.STAGE	317
39-RULE DISCHARGED/DISMISSED @ FH	290
35-ANY OTHER MODE @ ADM.STAGE	280
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	188
40-WITHDRAWN @ FH	177

CHAVDA VASANBHAI SHARDULBHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-12-03)
VALABHAI DANABHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-12-03)
VIRABHAI VALABHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-12-03)
NAGDANBHAI MANSURBHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-12-03)
BHURABHAI MERAMBHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-12-03)
MANDANBHAI HAJABHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-12-03)
BHURABHAI RAMBHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-12-03)
MOHAMMAD ALI GUALAM NABI MALEK THROUGH MOHAMMAD IDRISH KALUBHAI SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2020-11-26)
MANOJBHAI TRIBHOVANBHAI PARMAR THROUGH TRIBHOVANBHAI KUBERBHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2020-11-25)
HASMUKHBHAI JITUBHAI VANZARA v. STATE OF GUJARAT — Gujarat High Court (2020-11-06)