G. R. SWAMINATHAN, V. LAKSHMINARAYANAN

195 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• V.UMAPATHY v. THE STATE OF TAMIL NADU — Madras High Court (2025-05-23)
• C.VALARMATHI v. The Commissioner of Police, — Madras High Court (2025-05-23)
• AALAYAM KAAPOM FOUNDATION, v. THE PRINCIPAL SECRETARY TO GOVERNMENT, — Madras High Court (2025-05-23)
• KAMARAJ AND PALANI v. THE REVENUE TAHSIDLAR-CUM- — Madras High Court (2025-05-22)
• VASANTHA.V v. UNION OF INDIA — Madras High Court (2025-05-22)
• RAMAR v. THE BAR COUNCIL OF INDIA — Madras High Court (2025-05-22)
• J.SUNDARAVEL v. THE CHAIRMAN — Madras High Court (2025-05-22)
• R.BASKAR v. SUNDARAM HOME FINANCE LIMITED — Madras High Court (2025-05-22)
• G.N. EZHILARASAN v. BANK OF INDIA — Madras High Court (2025-05-22)
• M/S. SUGANTHI EDUCATION TRUST, v. M/S.CFM ASSET RECONSTRUCTION — Madras High Court (2025-05-22)