LexG. R. SWAMINATHAN, V. LAKSHMINARAYANAN
150 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 150 |
Disposal nature
| DISPOSED OF | 61 |
| ALLOWED | 28 |
| ORDERED | 26 |
| DISMISSED | 14 |
| DISPOSED OF WITH DIRECTION | 10 |
| CLOSED | 9 |
| WITHDRAWN DISMISSED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- INDIRANI v. THE COMMISSIONER — Madras High Court (2026-05-29)
- PRAVEEN. R v. UNION OF INDIA — Madras High Court (2026-05-29)
- T.SUBRAMANIAN v. THE DISTRICT COLLECTOR — Madras High Court (2026-05-29)
- Ramadoss.S. v. Union of India. — Madras High Court (2026-05-29)
- N.Mohanakakkan, v. UNION OF INDIA, — Madras High Court (2026-05-29)
- K.BHUVANESWARI v. UNION OF INDIA — Madras High Court (2026-05-29)
- Kumaravel v. P.Arumugam — Madras High Court (2026-05-29)
- SUNIL KUMAR BAFNA v. INDIAN OVERSEAS BANK — Madras High Court (2026-05-29)
- Sivakumar.V., v. UNION OF INDIA — Madras High Court (2026-05-29)
- Angalammal.R. v. UNION OF INDIA — Madras High Court (2026-05-29)