G.R.SWAMINATHAN, S.SRIMATHY
210 recorded High Court judgment(s) · 2023–2026
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| Madras High Court | 210 |
Disposal nature
| CLOSED | 74 |
| ALLOWED | 74 |
| DISPOSED OF | 50 |
| DISMISSED | 6 |
| DISMISSED AS INFRUCTUOUS | 2 |
| ORDERED | 2 |
| WITHDRAWN DISMISSED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- The Personal Assistant (Development) v. M.Balasubramanian — Madras High Court (2026-04-24)
- K.Jayaprakash v. K.Selvakumar — Madras High Court (2026-04-24)
- Fatima SA v. A.K.Kamal Kishore, IAS — Madras High Court (2026-04-24)
- S.Bose v. A.K.Kamal Kishore IAS — Madras High Court (2026-04-08)
- K.Saravanan v. E.Abinaya B.E — Madras High Court (2026-04-08)
- J.Sudha v. Kaja Karibun Nawaz — Madras High Court (2026-04-08)
- C.Subramanian v. Manoharan — Madras High Court (2026-04-08)
- S.A.Stephen Pattamgattiar v. K.Elambahavath IAS — Madras High Court (2026-04-08)
- Kruppuchamy v. Saravanan — Madras High Court (2026-04-08)
- S.Purushothaman v. Chitra Vijayan I.A.S., — Madras High Court (2026-04-08)
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