LexG.R.SWAMINATHAN, R. THARANI
21 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 21 |
Disposal nature
| DISMISSED | 9 |
| DISPOSED OF | 5 |
| CLOSED | 2 |
| WITHDRAWN DISMISSED | 2 |
| ORDERED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
| ALLOWED | 1 |
Recent judgments
- SUBBULAKSHMI v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2019-05-29)
- K.VEERAMANI, v. THE DISTRICT COLLECTOR, — Madras High Court (2019-05-29)
- S.M.ANTHONY MUTHU v. THE PRINCIPAL SECRETARY TO — Madras High Court (2019-05-29)
- T.SENTHILNATHAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2019-05-29)
- BASKAR, v. THE STATE OF TAMIL NADU — Madras High Court (2019-05-29)
- K.K.RAMESH, v. THE STATE OF TAMIL NADU — Madras High Court (2019-05-29)
- YOGALAKSHMI, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2019-05-29)
- S.SATHYABAMA, v. THE DISTRICT COLLECTOR, — Madras High Court (2019-05-29)
- THE ASSISTANT COMMISSIONER/ v. THE JOINT COMMISSIONER OF — Madras High Court (2019-05-29)
- M/S.SHELL INDIA MARKET v. K.N.SHANMUGAM, — Madras High Court (2019-05-29)