G.R.SWAMINATHAN, R. POORNIMA

1,288 recorded High Court judgment(s) · 2024–2026

Courts

Madras High Court

1288

ALLOWED	460
DISMISSED	310
DISPOSED OF	243
CLOSED	145
WITHDRAWN DISMISSED	55
DISMISSED AS INFRUCTUOUS	31
PARTLY ALLOWED	23
DISMISSED FOR NON-PROSECUTION	5

Muhammadu Husainudden, v. Joesphine Stella, — Madras High Court (2026-04-29)
K.Arumugam Pillai v. The Idol of Sri Renganathaswamy Srirengam, — Madras High Court (2026-04-29)
ARIKANDA PERUMAL.SO v. THE DISTRICT COLLECTOR — Madras High Court (2026-04-28)
THAVASIPAUL, v. THE DISTRICT COLLECTOR, — Madras High Court (2026-04-28)
Edelweiss Asset Reconstructions Company Limited v. Uthaya — Madras High Court (2026-04-27)
JEYANTHI.P v. THE SESSIONS JUDGE — Madras High Court (2026-04-27)
Asokan V v. The Bar Council of India — Madras High Court (2026-04-27)
J.Antony Jeyakumar v. Pandeeswari — Madras High Court (2026-04-22)
K.Muthuvellai v. Aasha Ajith — Madras High Court (2026-04-22)
A.SHANMUGAM v. S.VISAKAN — Madras High Court (2026-04-22)