G.R.SWAMINATHAN, R. KALAIMATHI

438 recorded High Court judgment(s) · 2025–2026

Courts

Madras High Court

438

CLOSED	113
DISMISSED	109
ALLOWED	93
DISPOSED OF	71
WITHDRAWN DISMISSED	20
PARTLY ALLOWED	19
DISMISSED AS INFRUCTUOUS	5
DISMISSED FOR NON-PROSECUTION	5

N.Suseela v. C.Meenakshi — Madras High Court (2026-02-27)
C. Thangavelu, v. Muniraj, — Madras High Court (2026-02-27)
Karthikeyan.A.C v. State Human Rights Commission Tamil Nadu — Madras High Court (2026-02-27)
Boothalingam Pillai v. The Manonmaniam Sundaranar University — Madras High Court (2026-02-27)
A. VIJAYA SURESH KUMAR v. THE STATE OF TAMIL NADU — Madras High Court (2026-02-26)
K.SATHEESH SELVAKUMAR v. NARAYANA BABU — Madras High Court (2026-02-25)
S.Rajendran v. V.Palaniappan, — Madras High Court (2026-02-25)
P.John Prabakar v. P.Usha — Madras High Court (2026-02-25)
P.VEERANAN v. GOWRI, THE VILLAGE PANCHAYAT PRESIDENT — Madras High Court (2026-02-25)
K. SELVARAJ v. K. GOVINDASAMY — Madras High Court (2026-02-25)