LexG.R.SWAMINATHAN, . P.DHANABAL
24 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 24 |
Disposal nature
| DISPOSED OF | 19 |
| DISMISSED | 3 |
| ALLOWED | 1 |
| ALLOWED & REMANDED | 1 |
Recent judgments
- Vadivel.E v. The Authorized Officer — Madras High Court (2023-10-26)
- K.S.Buhari v. The District Collector — Madras High Court (2023-10-26)
- T.Varghese v. The Authorized Officer / Branch Manager — Madras High Court (2023-10-26)
- Abubacker Siddique v. The District Collector — Madras High Court (2023-10-26)
- Alagan.A v. The Thasildar — Madras High Court (2023-10-26)
- Saravana Karthik v. The Executive Officer / Assistant Commissioner — Madras High Court (2023-10-26)
- P. Malliga, v. District Collector, — Madras High Court (2023-10-26)
- Praveen Kumar v. The District Collector — Madras High Court (2023-10-26)
- Amrutha.S.V v. The State Bank of India — Madras High Court (2023-10-26)
- V.Rajasekaran v. The Authorized Officer — Madras High Court (2023-10-26)