G.R.SWAMINATHAN, P.B. BALAJI

57 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• VEERAPATHIRAM .P v. THE DISTRICT COLLECTOR — Madras High Court (2026-03-18)
• M.JESURAJA v. ARIVOZHI — Madras High Court (2026-03-18)
• SENKODI P v. THE DISTRICT COLLECTOR — Madras High Court (2026-03-18)
• UKKIRAPANDI v. S. Vijayalakshmi, — Madras High Court (2026-03-18)
• M.Jeganathan v. D.Uma Shankar — Madras High Court (2026-03-18)
• B.Mahalakshmi v. The Executive Officer — Madras High Court (2026-03-18)
• The Joint Director of School Education (Personnel) v. K Saravanan, — Madras High Court (2026-03-18)
• S.Nilavzhagan v. S.Gurusamy — Madras High Court (2026-03-18)
• IRULANDI.P v. THE DISTRICT COLLECTOR — Madras High Court (2026-03-18)
• R.Selvam v. M.S.Sangeetha, I.A.S., — Madras High Court (2026-03-18)