G.R.SWAMINATHAN, M.JOTHIRAMAN

375 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• Mangaleswara Gurukkal v. Devendra Gurukkal — Madras High Court (2026-03-30)
• S.Venkatesan v. The Project Director — Madras High Court (2026-03-30)
• D.S.Rajeswar v. The Principal Secretary — Madras High Court (2026-03-30)
• Madhusudhanan, v. Kanagaraj, — Madras High Court (2026-03-30)
• A. VELLAPPAN PILLAI v. SURYAKALA — Madras High Court (2026-03-30)
• M.Janet Amala Arul Jothi v. Samuel Raj — Madras High Court (2026-03-30)
• Lingammal (Died), 1.Lakshmanan v. The Project Director — Madras High Court (2026-03-30)
• A. VELLAPPAN PILLAI v. SURYAKALA — Madras High Court (2026-03-30)
• R.Thamarai Selvan v. The Union of India — Madras High Court (2026-01-30)
• M.Uma v. Ramu @ Ramalingam (Died), 1. Mrs.Lakshmi Palanikumar — Madras High Court (2026-01-30)