LexG.R.SWAMINATHAN, M.DHANDAPANI
34 recorded High Court judgment(s) · 2019–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 34 |
Disposal nature
| DISPOSED OF | 11 |
| DISMISSED | 10 |
| WITHDRAWN DISMISSED | 6 |
| CLOSED | 4 |
| ALLOWED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- Meenatchi.P v. The State of Tamilnadu, — Madras High Court (2023-03-29)
- PROF.FATIMA BABU, v. THE DISTRICT COLLECTOR, — Madras High Court (2019-05-09)
- DEIVANAI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2019-05-09)
- R. AYYASAMY v. THE DISTRICT COLLECTOR, — Madras High Court (2019-05-09)
- T.NAGARAJAN, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2019-05-09)
- R.KANNAN v. THE DISTRICT COLLECTOR — Madras High Court (2019-05-09)
- G.MARIRAJ, v. THE DISTRICT COLLECTOR, — Madras High Court (2019-05-09)
- K.CHANDRASEKARAN, v. THE DISTRICT COLLECTOR — Madras High Court (2019-05-08)
- C.VASUDEVAN @ VASU v. THE AUTHORIZED OFFICER — Madras High Court (2019-05-08)
- ANNALAKSHMI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2019-05-08)