LexG.R.SWAMINATHAN, K.RAJASEKAR
822 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 822 |
Disposal nature
| DISMISSED | 341 |
| ALLOWED | 206 |
| DISPOSED OF | 137 |
| CLOSED | 54 |
| PARTLY ALLOWED | 43 |
| WITHDRAWN DISMISSED | 33 |
| DISMISSED AS INFRUCTUOUS | 3 |
| ORDERED | 3 |
Recent judgments
- Arumugam v. Commissioner of GST and Central Excise — Madras High Court (2026-04-17)
- M/s.A.M.Abdul Rahiman Rowther and Co. v. Assistant Commissioner — Madras High Court (2026-04-17)
- Tajmahal Tobacco Company Private Limited, v. Assistant Commissioner — Madras High Court (2026-04-17)
- M/s.S.M.Mohammed Ibrahim v. Additional Commissioner — Madras High Court (2026-04-17)
- M/s.M.U.Mohamed Sulthan and Company, v. Assistant Commissioner — Madras High Court (2026-04-17)
- M/s.Ramavilas Tobacco Company v. Assistant Commissioner — Madras High Court (2026-04-17)
- M/s.Omega Traders v. Assistant Commissioner — Madras High Court (2026-04-17)
- M/s.Renganathan and Sons v. Additional Commissioner — Madras High Court (2026-04-17)
- M/s. Rathinampillai Ganesan (Rethna Tobacco Company) v. Assistant Commissioner — Madras High Court (2026-04-17)
- S.Manjari v. S.Jayandhi I.A.S., — Madras High Court (2026-03-27)