G.R.SWAMINATHAN
53,246 recorded High Court judgment(s) · 2013–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 53246 |
Disposal nature
| ALLOWED | 15974 |
| DISPOSED OF | 15305 |
| DISMISSED | 6445 |
| GRANTED | 4835 |
| CLOSED | 3990 |
| WITHDRAWN DISMISSED | 2492 |
| PARTLY ALLOWED | 1287 |
| ORDERED | 917 |
Recent judgments
- S.Paulmathi v. R.Alagumeena, I.A.S., — Madras High Court (2026-06-05)
- C.Rajendran v. C.Kalyani — Madras High Court (2026-06-03)
- JESU RAJESH PETER v. VISHU MAHAJAN IAS., — Madras High Court (2026-06-01)
- U.Ranjitha, v. Senthamarai, — Madras High Court (2026-06-01)
- N.R.Neelakandan v. S.K.Varadhan — Madras High Court (2026-06-01)
- Muthuraman, v. Varatharajan, — Madras High Court (2026-06-01)
- M.Balamurugan v. K.Elambahavath — Madras High Court (2026-06-01)
- Jaishankar, v. Sakthivel, — Madras High Court (2026-06-01)
- Thangam v. The Sub Registrar, — Madras High Court (2026-04-17)
- C.Rajesh v. The Inspector General of Registration — Madras High Court (2026-04-17)
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