LexG.R.SWAMINATHAN, B.PUGALENDHI
1,624 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1624 |
Disposal nature
| DISPOSED OF | 899 |
| DISMISSED | 280 |
| ALLOWED | 254 |
| CLOSED | 135 |
| WITHDRAWN DISMISSED | 31 |
| PARTLY ALLOWED | 10 |
| ORDERED | 4 |
| DISMISSED AS INFRUCTUOUS | 3 |
Recent judgments
- Prabukrishnan v. The District Collector — Madras High Court (2026-04-22)
- C. Kesavan v. The District Collector — Madras High Court (2026-04-22)
- Chinnadurai v. The District Collector — Madras High Court (2026-04-22)
- R.Natarajan v. The District Collector / Chairman, Monitoring Committee — Madras High Court (2026-04-22)
- M/s.Pattukkottai United Youth Association v. The Principal Secretary — Madras High Court (2026-04-22)
- Pandi v. The District Collector — Madras High Court (2026-04-22)
- Krishnan v. The District Collector — Madras High Court (2026-04-22)
- Vinoth v. The District Collector — Madras High Court (2026-04-22)
- Saravanakumar v. The Additional Chief Secretary — Madras High Court (2026-04-22)
- Prabakar v. The District Collector — Madras High Court (2026-04-16)