G R MOOLCHANDANI,S. RAVINDRA BHAT

70 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• RAMESHWAR SHARMA S/O LATE SHRI JAGANNATH SHARMA v. NEW PINK CITY GRAH NIRMAN SAHAKARI SAMITI LTD. — Rajasthan High Court (2019-07-22)
• KAJOD MAL GURJAR v. STATE OF RAJ AND ORS — Rajasthan High Court (2019-05-31)
• SMT. MEENA DEVI SHARMA W/O SHRI MAHESH CHAND SHARMA v. DIRECTOR, DIRECTORATE OF ENFORCEMENT — Rajasthan High Court (2019-05-31)
• AKASH SHRIVASTAVA, SON OF SHRI SHANTI SWAROOP SHRIVASTAVA v. IDBI BANK LIMITED — Rajasthan High Court (2019-05-31)
• RITURAJ BHATNAGAR, SON OF SHRI KAPOOR CHAND BHATNAGAR v. IDBI BANK LIMITED — Rajasthan High Court (2019-05-31)
• SHRI DINESH CHAND MATHUR S/O LATE SHRI VIJAY RAIJI MATHUR v. HANUMAN SINGH BARFA S/O LATE SHRI KALU RAM BAFRA — Rajasthan High Court (2019-05-31)
• SANJAY SHUKLA S/O SHRI OM PRAKASH JI SHUKLA v. SITARAM — Rajasthan High Court (2019-05-31)
• SHRI RAMKRISHNA DRAVID S/O LATE SHRI ANANT DRAVID v. THE COMMISSIONER, NAGAR NIGAM — Rajasthan High Court (2019-05-31)
• SOMVIR BASERA S/O SHRI SUMER SINGH v. RAJASTHAN PUBLIC SERVICE COMMISSION — Rajasthan High Court (2019-05-31)
• STATE OF RAJASTHAN v. NARAYAN LAL GURJAR S/O SHRI JAI NARAYAN GURJAR — Rajasthan High Court (2019-05-31)