LexG.R. MOOLCHANDANI
168 recorded High Court judgment(s) · 2016–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 168 |
Disposal nature
| ALLOWED | 60 |
| DISPOSED OF | 53 |
| DISMISSED | 32 |
| PREMPTORY | 12 |
| WITHDRAWN | 6 |
| (unspecified) | 2 |
| PARTLY ALLOWED | 2 |
| DISPOSED BY NONPV | 1 |
Recent judgments
- NANDKISHORE BHATI v. STATE OF RAJASTHAN — Rajasthan High Court (2023-09-13)
- VIJAY KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2023-09-06)
- SUKH RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-17)
- JANARAM GHANCHI v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-08)
- VIKRAM SINGH v. STATE AND ANR. — Rajasthan High Court (2023-08-03)
- HEMNATH ACHRYA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-07-27)
- LAXMAN NATH v. STATE — Rajasthan High Court (2023-07-14)
- PINTU @ NIRMAL KALAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-02)
- RAJU KHAN v. STATE OF RAJASTHAN AND ORS. — Rajasthan High Court (2022-02-07)
- LAL CHAND SONI v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-27)