LexG R MOOLCHANDANI
1,818 recorded High Court judgment(s) · 2017–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 1818 |
Disposal nature
| DISPOSED OF | 675 |
| ALLOWED | 622 |
| DISMISSED | 471 |
| WITHDRAWN | 45 |
| PEREMPTORY | 4 |
| COMPROMISED | 1 |
Recent judgments
- AYUSH RESEARCH CHIKITSA SEWA SAMITI v. UNION OF INDIA — Rajasthan High Court (2023-12-15)
- TARIF S/O JANU B/C MEV v. STATE OF RAJASTHAN — Rajasthan High Court (2020-04-07)
- BANWARI LAL S/O JEEWAN RAM B/C GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2020-04-07)
- HARIYA@HARISINGH S/O SOVRAJ B/C GUJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2020-04-07)
- KASAM S/O JUMMA B/C MEV v. STATE OF RAJASTHAN — Rajasthan High Court (2020-04-07)
- ARIF@BODA S/O SAHEEDA B/C MEV v. STATE OF RAJASTHAN — Rajasthan High Court (2020-04-07)
- DULLI RAM S/O MANIRAJ B/C GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2020-04-07)
- AJJU S/O NASIYAT B/C MEV v. STATE OF RAJASTHAN — Rajasthan High Court (2020-04-07)
- YOGESH KUMAR GUPTA S/O SHRI DINESH CHAND B/C VAISHY v. STATE OF RAJASTHAN — Rajasthan High Court (2020-03-06)
- SITABI SHAH S/O SHRI IMMANSHAH v. RAJASTHAN BOARD OF MUSLIM WAQF — Rajasthan High Court (2020-03-06)