G.PATRI BASAVANA GOUD

36 recorded High Court judgment(s) · 1998–1998

Courts

Disposal nature

Recent judgments

• K.N.BALASUBRAMANYAM v. K.THANIYAPPA & ANR — Karnataka High Court (1998-06-18)
• SUPERINTENDING ENGINEER, K.E.B v. M.ISMAIL & ANR — Karnataka High Court (1998-06-18)
• V.BALAKRISHNAN NAIR v. H.A.L. B'LORE — Karnataka High Court (1998-06-18)
• MOHAMMAD RAFIQ ABBAS v. THE COMMR.OF WORKMEN COMPENSAT — Karnataka High Court (1998-06-16)
• NIL. v. NIL. — Karnataka High Court (1998-06-05)
• SHRI.GOVINDA RAO. v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (1998-06-05)
• VRASHABHADEVA v. L.T., AND ORS. — Karnataka High Court (1998-06-05)
• AGRIL.RESEARCH STATION & ANR v. REGIONAL PROVIDENT FUND COMMR — Karnataka High Court (1998-06-04)
• K.S.R.T.C. v. THE PRESIDING OFFICER AND ANR — Karnataka High Court (1998-06-04)
• HUBLI DHARWAS MUNICIPAL CORPOR v. HONNAVVA — Karnataka High Court (1998-06-04)