G.NARENDAR,VIJAYKUMAR A. PATIL

197 recorded High Court judgment(s) · 2022–2023

Courts

Karnataka High Court

197

DISMISSED	69
DISPOSED	57
DROPPED	36
Partly Allowed	10
REJECTED	10
ALLOWED	9
Dismissed for Non-Prosecution	4
ALLOWED AND REMANDED	2

DR SUCHARITHA SUBRAMANYA v. STATE OF KARNATAKA — Karnataka High Court (2023-10-13)
SRI. DOMMARAJU SUBRAMANYAM v. THE STATE OF KARNATAKA — Karnataka High Court (2023-10-13)
KUM. APOORVA RAMACHANDRA NAIK v. NATIONAL TESTING AGENCY — Karnataka High Court (2023-10-12)
LAKSHA K v. SUHAS T N — Karnataka High Court (2023-10-12)
MS TANISHQ v. KARNATAKA EXAMINATION AUTHORITY — Karnataka High Court (2023-10-12)
M/S BELOORBAYIR BIOTECH PRIVATE LIMITED v. M/S JANUS GBAC LIMITED — Karnataka High Court (2023-10-12)
SRI S Y MUKTHIAR AHMED v. THE COMMISSIONER — Karnataka High Court (2023-10-11)
SRI SURESH H R v. SMT SHILPARANI — Karnataka High Court (2023-10-11)
IQBAL AHMED v. STATE OF KARNATAKA — Karnataka High Court (2023-10-11)
THE COMPETENT AUTHORITY AND v. SHRI M GOPAL — Karnataka High Court (2023-10-11)