G.NARENDAR,VENKATESH NAIK T

65 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• SRI. KATALINGESHWARA. K v. THE STATE OF KARNATAKA — Karnataka High Court (2023-08-18)
• SRI.N. JAGADISH, v. THE DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE, — Karnataka High Court (2023-08-18)
• SRI KATALINGESHWARA K v. THE STATE OF KARNATAKA — Karnataka High Court (2023-04-06)
• SMT B M RATHNAMMA v. THE PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATAKA — Karnataka High Court (2023-03-10)
• THE STATE OF KARNATAKA v. MR A N RAMESH H — Karnataka High Court (2023-03-10)
• SRI B.H. NISCHAL v. THE STATE OF KARNATAKA — Karnataka High Court (2023-03-03)
• THE STATE OF KARNATAKA v. SRI. ASHOK APPANNA MINACHE — Karnataka High Court (2023-02-23)
• SRI K L GANGADHARAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2023-02-23)
• SRI B. ASHOK v. STATE OF KARNATAKA — Karnataka High Court (2023-02-23)
• GOVERNMENT OF KARNATAKA v. ORANGE BUSINESS SERVICES INDIA TECHNOLOGY PVT LTD — Karnataka High Court (2023-02-23)