LexG. NARENDAR, . SUBHASH UPADHYAY
436 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 436 |
Disposal nature
| DISPOSED | 305 |
| DISMISSED AS WITHDRAWN | 63 |
| DISMISSED | 37 |
| ALLOWED | 9 |
| DISMISSED IN DEFAULT | 5 |
| WITHDRAWN | 4 |
| DISMISSED AS INFRUCTUOUS | 4 |
| REJECTED | 4 |
Recent judgments
- NAVNEET AGARWAL v. DISTRICT MAGISTRATE, — Uttarakhand High Court (2026-01-08)
- JATIN SINGHAL v. SENIOR SUPERINTENDENT OF POLICE — Uttarakhand High Court (2026-01-08)
- YASHODANANDAN AGARWAL v. DISTRICT MAGISTRATE, — Uttarakhand High Court (2026-01-08)
- MANOJ KUMAR SINGHAL v. DISTRICT MAGISTRATE, US NAGAR — Uttarakhand High Court (2026-01-08)
- SMT. RAMA AGARWAL v. DISTRICT MAGISTRATE — Uttarakhand High Court (2026-01-08)
- SHAKSHI AGARWAL v. DISTRICT MAGISTRATE, — Uttarakhand High Court (2026-01-08)
- SHIKHA AGARWAL v. DISTRICT MAGISTRATE, — Uttarakhand High Court (2026-01-08)
- MS MITTAL MACHINES PRIVATE LIMITED v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-01-07)
- M/S STRIDES HEIGHT L L P v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-01-07)
- MS BHAGWATI TRADERS v. STATE TAX OFFICER — Uttarakhand High Court (2026-01-06)