G.NARENDAR,SHIVASHANKAR AMARANNAVAR

180 recorded High Court judgment(s) · 2015–2023

Courts

Karnataka High Court

180

DISPOSED	87
DISMISSED	53
REJECTED	13
ALLOWED	9
Partly Allowed	7
Dismissed for Non-Prosecution	4
ALLOWED AND REMANDED	4
Abated	2

UNION OF INDIA v. SRI M N NARASIMHA MURTHY — Karnataka High Court (2023-07-28)
SRI.G.R.BHVANESHWARA v. SMT.M.L.ANURADHA — Karnataka High Court (2023-06-16)
SRI. MOHAMED MUSTAFA v. THE DIRECTOR — Karnataka High Court (2023-06-16)
THE STATE OF KARNATAKA v. SRI.APPAJI GOWDA — Karnataka High Court (2023-04-21)
S R UDAYA SHANKAR v. S R RAVI SHANKAR — Karnataka High Court (2023-04-21)
MR VINOD KUMAR SINGHAL v. MR G RAMAIYA REDDY — Karnataka High Court (2023-04-21)
M/S MIM COMPONENTS (BANGALORE) PRIVATE LIMITED v. M/S KDDLLTD UNIT EIGEN — Karnataka High Court (2023-04-21)
THE STATE OF KARNATAKA v. SRI N MOHAN — Karnataka High Court (2023-04-21)
BANGALORE METRO RAIL CORPORATION LTD v. CEC SOMA CICI JOINT VENTURE — Karnataka High Court (2023-04-21)
THE STATE OF KARNATAKA v. SMT BHAGYA K — Karnataka High Court (2023-04-20)