G.NARENDAR,S RACHAIAH
62 recorded High Court judgment(s) · 2022–2023
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| Karnataka High Court | 62 |
Disposal nature
| DISMISSED | 24 |
| REJECTED | 14 |
| Partly Allowed | 13 |
| DISPOSED | 7 |
| Dismissed for Non-Prosecution | 3 |
| ALLOWED | 1 |
Recent judgments
- NAGENDRA PRASAD v. UNION OF INDIA — Karnataka High Court (2023-05-26)
- T R L PADMAVATHI v. SRI. T VASANTH KUMAR — Karnataka High Court (2023-03-03)
- T R L PADMAVATHI v. SRI A KIRAN KUMAR — Karnataka High Court (2023-03-03)
- T R L PADMAVATHI v. SRI. V SRIHARI — Karnataka High Court (2023-03-03)
- T R L PADMAVATHI v. SRI G LAKSHMI NARAYANA REDDY — Karnataka High Court (2023-03-03)
- T R L PADMAVATHI v. SRI. T VASANTH KUMAR — Karnataka High Court (2023-03-03)
- T R L PADMAVATHI v. SRI G LAKSHMI NARAYANA REDDY — Karnataka High Court (2023-03-03)
- T R L PADMAVATHI v. SRI. V SRIHARI — Karnataka High Court (2023-03-03)
- T R L PADMAVATHI v. SRI A KIRAN KUMAR — Karnataka High Court (2023-03-03)
- T R L PADMAVATHI v. SRI A KIRAN KUMAR — Karnataka High Court (2023-03-03)
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