LexG.NARENDAR,RAJENDRA BADAMIKAR
35 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 35 |
Disposal nature
| DISMISSED | 18 |
| REJECTED | 7 |
| DISPOSED | 5 |
| ALLOWED | 2 |
| Partly Allowed | 2 |
| Dismissed for Non-Prosecution | 1 |
Recent judgments
- T SUDHAKAR PAI v. MANIPAL ACADEMY OF HIGHER EDUCATION — Karnataka High Court (2022-12-06)
- MANIPAL ACADEMY OF HEALTH AND EDUCATION v. MANIPAL ACADEMY OF HIGHER EDUCATION — Karnataka High Court (2022-12-06)
- MR D HANUMANTHARAYA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-09-23)
- SRI.K.V.RAJASHEKAR v. THE STATE OF KARNATAKA — Karnataka High Court (2022-09-12)
- SRI HARSHAVARDHAN G P v. THE CHIEF SECRETARY — Karnataka High Court (2022-09-03)
- THE REGISTRAR v. THE STATE OF KARNATAKA — Karnataka High Court (2022-08-16)
- SRI. DEEPAK SINGH M v. SMT. LAVANYA G — Karnataka High Court (2022-08-16)
- SRI M B RAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2022-08-16)
- SHRI M J YOGESH v. THE STATE OF KARNATAKA — Karnataka High Court (2022-08-16)
- DR SURESH H v. STATE OF KARNATAKA — Karnataka High Court (2022-08-16)