G.NARENDAR,P.N.DESAI

345 recorded High Court judgment(s) · 2015–2023

Courts

Karnataka High Court

345

DISMISSED	132
DISPOSED	92
REJECTED	41
ALLOWED	31
Partly Allowed	25
ALLOWED AND REMANDED	12
Dismissed for Non-Prosecution	8
Abated	2

SRI S A RAMACHANDRA v. MASTER DHARSHAN KUMAR — Karnataka High Court (2023-04-20)
M/S MAP SYSTEMS v. M/S INFORMATIC PUBLISHING LIMITED — Karnataka High Court (2023-04-17)
SRI SRINIVASA K T v. STATE OF KARNATAKA — Karnataka High Court (2023-03-31)
THE STATE OF KARNATAKA v. B GUNDANNA — Karnataka High Court (2023-03-31)
SRI S M HARISH v. THE STATE OF KARNATAKA — Karnataka High Court (2023-01-20)
THE KARNATAKA STATE PRE UNIVERSITY COLLEGE LIBRARIANS ASSOCIATION v. THE STATE OF KARNATAKA — Karnataka High Court (2023-01-20)
DR SURYAVAMSHI VIJAYAKUMAR v. THE STATE OF KARNATAKA — Karnataka High Court (2023-01-06)
DR. M. RAMEGOWDA v. UNION OF INDIA — Karnataka High Court (2023-01-06)
MS GOWTHAMI PRASAD v. OPEN FINANCIAL TECHNOLOGIES PRIVATE LIMITED — Karnataka High Court (2023-01-06)
MR.SANDIPAN MITRA v. OPEN FINANCIAL TECHNOLOGIES PRIVATE LIMITED — Karnataka High Court (2023-01-06)