LexG.NARENDAR,NYAPATHY VIJAY
309 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 309 |
Disposal nature
| DISPOSED OF NO COSTS | 114 |
| DISMISSED | 63 |
| PARTLY ALLOWED NO COSTS | 34 |
| ALLOWED NO COSTS | 33 |
| REJECTED | 26 |
| WITHDRAWN | 10 |
| DISMISSED AS INFRUCTUOUS | 7 |
| CLOSED NO COSTS | 7 |
Recent judgments
- ZAM ENGG & LOGISTICS PVT. LTD., v. KAMAZ MOTORS LIMITED, & ANOTHER — Andhra Pradesh High Court (2024-12-12)
- K SIRIN KAVITHA v. SHRI SAURABH GAUR IAS — Andhra Pradesh High Court (2024-12-05)
- SMT. PILLA SUNEETHA v. SRI PRADEEP KUMAR JITTUKA, IRSME — Andhra Pradesh High Court (2024-11-07)
- T MANOHAR v. TIRUMALA TIRUPATHI DEVASTHANAMS — Andhra Pradesh High Court (2024-11-07)
- HUSSAIN PEERA v. K VENKATESWAR RAO — Andhra Pradesh High Court (2024-11-07)
- THE CHIEF EXECUTIVE OFFICER v. T SESHAGIRI — Andhra Pradesh High Court (2024-08-22)
- S YUGANDHAR v. SRI JINTENDRA KUMAR TIWARI — Andhra Pradesh High Court (2024-07-25)
- Andhra Pradesh Public Service Commission, v. Chintala Goutham, — Andhra Pradesh High Court (2024-05-09)
- THE STATE OF ANDHRA PRADESH v. CH PARVATHI — Andhra Pradesh High Court (2024-05-09)
- Food Corporation of India, v. Smt. G. Mary, — Andhra Pradesh High Court (2024-05-09)