LexG.NARENDAR,N.KUMAR
362 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 362 |
Disposal nature
| DISMISSED | 190 |
| DROPPED | 113 |
| DISPOSED | 16 |
| REJECTED | 13 |
| ALLOWED | 11 |
| ALLOWED AND REMANDED | 10 |
| Dismissed for Non-Prosecution | 5 |
| Partly Allowed | 3 |
Recent judgments
- SMT R NAMRATHA v. SRI R MAHESH — Karnataka High Court (2016-02-26)
- INDIAN MACHINE TOOL MANUFACTURERS ASSOCIATION v. THE STATE OF KARNATAKA — Karnataka High Court (2016-02-26)
- SMT. NAGARATHNAMMA v. SMT. C. SHIKA — Karnataka High Court (2016-02-26)
- SMT. M.G. GEETHA v. SMT. C. SHIKA — Karnataka High Court (2016-02-26)
- GOVINDARAJULU NAIDU SINCE DEAD BY LRS., v. SPECIAL LAND ACQUISITION — Karnataka High Court (2016-02-26)
- M/S PRASAD RECORDING v. SRI.SHANKARAPPA — Karnataka High Court (2016-02-24)
- BANK OF BARODA v. SHRI C S SRINIVASA RAO — Karnataka High Court (2016-02-24)
- BANK OF BARODA v. SMT C S SARASWATHI — Karnataka High Court (2016-02-24)
- MR S N SINHA v. V SHANKAR — Karnataka High Court (2016-02-23)
- A V GANGADHARAPPA v. GOVINDARAJ — Karnataka High Court (2016-02-23)