G.NARENDAR,N.K.PATIL

282 recorded High Court judgment(s) · 2014–2015

Courts

Karnataka High Court

282

DISMISSED	81
DISPOSED	79
Partly Allowed	71
Dismissed for Non-Prosecution	17
ALLOWED AND REMANDED	16
ALLOWED	10
DROPPED	5
IA/Memo/VK/OP in disposal	1

SHRI HARISHA D v. SHRI NAVEEN KUMAR V — Karnataka High Court (2015-06-24)
THE BRANCH MANAGER v. SRI H E JAGADEESHA — Karnataka High Court (2015-03-19)
H E JAGADISH v. MAHENDRAPPA — Karnataka High Court (2015-03-19)
VISHWANATHA POOJARY v. K V SURESH PAI — Karnataka High Court (2015-03-19)
SRI KARTHIK v. ORIENTAL INSURANCE COMPANY LIMITED — Karnataka High Court (2015-03-19)
MR VENKATESH P S v. MR SOMASHEKAR REDDY — Karnataka High Court (2015-03-19)
BANGALORE METROPOLITAN v. SRI M NAGARAJA S/O LATE MUNIRAMAIAH, — Karnataka High Court (2015-03-19)
SRI. MADESHA v. M/S NEW INDIA ASSURANCE — Karnataka High Court (2015-03-18)
PRAKASH @ G PRAKASH v. M/S IFFCO TOKIO GEN INS CO LTD — Karnataka High Court (2015-03-18)
SHRI N G BASAVARAJ v. THE PRINCIPAL — Karnataka High Court (2015-03-18)