LexG. NARENDAR, . MANOJ KUMAR TIWARI
26 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 26 |
Disposal nature
| DISPOSED | 16 |
| DISMISSED AS WITHDRAWN | 7 |
| ALLOWED | 1 |
| DISMISSED | 1 |
| CLOSED | 1 |
Recent judgments
- KHUSHI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-01-08)
- NIGAR AAGA AND ANR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-01-08)
- JYOTI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-01-08)
- DIGENDRA KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-01-08)
- SANJAY KHANDURI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-01-08)
- SHRI SHAKTI OM CONSTRUTION v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-01-07)
- STATE OF UTTARAKHAND v. SAIN SINGH — Uttarakhand High Court (2025-01-07)
- KAMALDEEP INDUSTRIES REGISTERED WITH MINISTRY OF MICRO SMALL AND MEDIUM ENTERPRISES v. DHANSHREE AGRO PRODUCTS PRIVATE LIMITED — Uttarakhand High Court (2025-01-07)
- ABHASH SINGH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-01-06)
- BINA PANDE v. STATE OF UTTAR PRADESH — Uttarakhand High Court (2025-01-06)