G.NARENDAR,M.NAGAPRASANNA

164 recorded High Court judgment(s) · 2020–2023

Courts

Karnataka High Court

164

DISMISSED	61
DROPPED	27
DISPOSED	20
Partly Allowed	15
ALLOWED	15
Dismissed for Non-Prosecution	14
IA/Memo/VK/OP in disposal	6
REJECTED	6

THE DIVISIONAL CONTROLLER MSRTC v. UTTAM AND ORS — Karnataka High Court (2023-06-16)
THE COMMISSIONER KALABURAGI v. SYED GESUDARAZ KHADRI — Karnataka High Court (2022-04-01)
MOUNESH v. THE STATE OF KARNATAKA — Karnataka High Court (2020-12-21)
ARUNKUMAR S/O DAMODAR RAO BORGAONKAR v. THE SPL LAND ACQUISITION OFFICER AND ORS — Karnataka High Court (2020-12-07)
THE SPECIAL LAND ACQUISITION OFFICER AND ORS v. SRI ARUN KUMAR S/O DAMODHARARAO BORGAONKAR — Karnataka High Court (2020-12-07)
SMT. SHARANAMMA AND ANR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2020-12-07)
KRISHNA v. THE DEPYTY CHIEF ENGINEER AND ORS — Karnataka High Court (2020-10-15)
UNION OF INDIA v. SRI. KRISHNA S/O NARAYAN RAO AND ORS — Karnataka High Court (2020-10-15)
UNION OF INDIA v. SMT.ANJANA BAI S/O NARASINGA RAO KASABE — Karnataka High Court (2020-10-15)
KAILASH TRANSFORMERS v. THE COMMISSIONER — Karnataka High Court (2020-06-05)