G.NARENDAR,M.I.ARUN
33 recorded High Court judgment(s) · 2015–2022
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 33 |
Disposal nature
| ALLOWED | 10 |
| DISMISSED | 9 |
| Partly Allowed | 6 |
| REJECTED | 3 |
| Abated | 2 |
| ALLOWED AND REMANDED | 1 |
| DROPPED | 1 |
| DISPOSED | 1 |
Recent judgments
- SMT MAHADEVAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-12-16)
- MRS VATSALA DAVID v. MR. SUNIL — Karnataka High Court (2022-06-24)
- THE STATE - REPRESENTED BY v. MONNAPPA GOWDA — Karnataka High Court (2022-06-13)
- KUMAR v. STATE OF KARNATAKA BY — Karnataka High Court (2022-05-31)
- SRI GIRISH v. STATE OF KARNATAKA — Karnataka High Court (2022-03-25)
- MUNIYAPPA @ CHIKKAMUNIYAPPA v. THE SPECIAL DEPUTY COMMISSIONER — Karnataka High Court (2022-03-25)
- SRI YOGESHA v. STATE OF KARNATAKA — Karnataka High Court (2022-03-25)
- SRI M E PRASANNA KUMAR v. SRI MUNIVENKATAPPA — Karnataka High Court (2022-01-27)
- RAJJUSINGH @ RAJU SINGH v. THE STATE BY SOLADEVANAHALLI POLICE — Karnataka High Court (2021-10-08)
- SRI. HUCHHAPPA v. STATE OF KARNATAKA — Karnataka High Court (2021-10-08)
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