G.NARENDAR,M.G.S. KAMAL

214 recorded High Court judgment(s) · 2014–2023

Courts

Karnataka High Court

214

DISMISSED	93
DISPOSED	72
ALLOWED	22
Dismissed for Non-Prosecution	9
Partly Allowed	9
REJECTED	7
DROPPED	2

SRI SIDDARAJU N R v. THE STATE OF KARNATAKA — Karnataka High Court (2023-10-06)
SRI JATTEPPA MALABAGI , v. THE STATE OF KARNATAKA — Karnataka High Court (2023-05-26)
BRUHAT BENGALURU MAHANAGARA PALIKE v. THE STATE OF KARNATAKA — Karnataka High Court (2023-03-31)
THE STATE OF KARNATAKA v. SRI G HANUMANTHAIAH — Karnataka High Court (2023-03-27)
M/S R K ENTERPRISES v. 3M INDIA LIMITED — Karnataka High Court (2023-03-24)
SRI. RENUKAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2023-03-24)
SRI R UMESHAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2023-03-24)
SRI N S CHIDANANDA v. STATE OF KARNATAKA — Karnataka High Court (2023-03-24)
THE STATE OF KARNATAKA v. SRI. V. RAMADAS — Karnataka High Court (2023-03-24)
M/S NHDPL SOUTH PRIVATE LIMITED v. SRI SHANKAR IYER A.S — Karnataka High Court (2023-03-24)