G.NARENDAR,L.NARAYANA SWAMY

68 recorded High Court judgment(s) · 2018–2019

Courts

Karnataka High Court

DISMISSED	14
DROPPED	14
REJECTED	13
ALLOWED	10
Partly Allowed	8
DISPOSED	4
ALLOWED AND REMANDED	3
Dismissed for Non-Prosecution	1

THE STATE BY HUMNABAD POLCE STATON v. CHANBASAPPA S/O NARSAPPA KOTE ORS — Karnataka High Court (2019-03-08)
MAMATAJ AND ORS v. THE DIVISIONAL MANAGER, ORIENTAL — Karnataka High Court (2019-01-03)
THE DIVISIONAL MANAGER ORIENTAL v. MAMATAJ W/O KALESAB DODAMANI AND ORS — Karnataka High Court (2019-01-03)
MRS.KANEEZ FATIMA v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2018-10-12)
SRI MALAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-10-12)
THE KARNATAKA FOOD AND CIVIL SUPPLIES v. SRI RAJENDRA — Karnataka High Court (2018-08-28)
DEVENDRAPPA PATIL S/O MALLIKARJUNAPPA v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2018-02-23)
RAJENDRA N GAIKWAD S/O NAIK GAIKWAD v. THE KARNATAKA FOOD AN CIVIL SUPPLIES — Karnataka High Court (2018-02-23)
SHRI. CHANDRASHEKHAR v. THE STATE AND ANR — Karnataka High Court (2018-02-23)
UNION OF INDIA AND ORS v. KUM. VINODA — Karnataka High Court (2018-02-20)