LexG.NARENDAR,HARINATH.N
122 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 122 |
Disposal nature
| DISPOSED OF NO COSTS | 64 |
| REJECTED | 18 |
| ALLOWED NO COSTS | 14 |
| PARTLY ALLOWED NO COSTS | 9 |
| DISMISSED | 7 |
| WITHDRAWN | 6 |
| ORDERED | 2 |
| CLOSED NO COSTS | 1 |
Recent judgments
- The State of Andhra Pradesh v. Sri E. Venkat Reddy, — Andhra Pradesh High Court (2024-08-22)
- THE GOVERNMENT OF AP v. DASARI VIJAYA LAKSHMI — Andhra Pradesh High Court (2024-08-22)
- THE STATE OF ANDHRA PRADESH v. R. NAGA JYOTHI — Andhra Pradesh High Court (2024-08-22)
- THE STATE OF ANDHRA PRADESH v. D SULOCHANA DEVI — Andhra Pradesh High Court (2024-08-22)
- The State of Andhra Pradesh v. Sabbavarapu Suri Babu — Andhra Pradesh High Court (2024-08-22)
- THE STATE OF AP v. G SURESH KUMAR — Andhra Pradesh High Court (2024-08-22)
- The State of Andhra Pradesh v. P Kumar Raja — Andhra Pradesh High Court (2024-08-22)
- State of Andhra Pradesh v. Ch Visranthamma — Andhra Pradesh High Court (2024-08-22)
- THE GOVERNMENT OF ANDHRA PRADESH v. MANDA VISWESWARA RAO — Andhra Pradesh High Court (2024-08-22)
- THE STATE OF ANDHRA PRADESH v. S SRINIVASA RAO — Andhra Pradesh High Court (2024-08-22)