G.NARENDAR

6,629 recorded High Court judgment(s) · 2008–2024

Courts

Karnataka High Court	6459
Andhra Pradesh High Court	170

DISPOSED	2461
DISMISSED	1735
REJECTED	775
ALLOWED	663
Dismissed for Non-Prosecution	503
Partly Allowed	245
DISPOSED OF NO COSTS	55
ALLOWED AND REMANDED	54

Mallampalli Naga Sundara Rajamma, v. The Tahsildar — Andhra Pradesh High Court (2024-12-23)
Muppalla Venkateswara Rao, v. Gollapudi Venkata Sudheer, — Andhra Pradesh High Court (2024-12-22)
Tungalapeda Kondala Rao, v. Tungala Satyakumar, — Andhra Pradesh High Court (2024-12-15)
M/s KAMAZ MOTORS LTD v. ZAM ENGINEERING AND LOGISTICTS PVT LTD — Andhra Pradesh High Court (2024-12-12)
Shaik Mohiddin v. MD YOUSUF — Andhra Pradesh High Court (2024-12-12)
DALAPATHIRAO VENKATA LAKSHMI PRASADA RAJU v. CHINDA JYOTHI — Andhra Pradesh High Court (2024-12-12)
MUNGI SAI ANUSHA v. SAYYAD GALIB SHAHEED — Andhra Pradesh High Court (2024-12-12)
BEZAWADA SUDHAKARA RAO v. YAKUB BAIG — Andhra Pradesh High Court (2024-12-12)
VADDE KANAKA RATNAM v. CHANDIKA NAGAMALLESWARA RAO — Andhra Pradesh High Court (2024-12-08)
CHALAMALA VENKAIAH BABU v. SUNKARA DEVI — Andhra Pradesh High Court (2024-12-05)